Ramesh Mishra vs State Of U.P. And Another
2016 Latest Caselaw 4901 ALL

Citation : 2016 Latest Caselaw 4901 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Ramesh Mishra vs State Of U.P. And Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 502 of 2015
 

 
Applicant :- Ramesh Mishra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Maqsood Ahmad,Fahd Iqbal
 
Counsel for Opposite Party :- Govt.Advocate,Rajiv Lochan Shukla
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Maqsood Ahmad, learned counsel for the applicant.

List in the next cause list.

Order Date :- 4.8.2016

G.S

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