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Smt. Rajni vs State Of U.P. And 2 Others
2016 Latest Caselaw 4900 ALL

Citation : 2016 Latest Caselaw 4900 ALL
Judgement Date : 4 August, 2016

Allahabad High Court
Smt. Rajni vs State Of U.P. And 2 Others on 4 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 344 of 2015
 

 
Applicant :- Smt. Rajni
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Sudhir Dixit,Anupam Shyam Dwivedi,Smt. Richa Dixit,Smt.Archana Dixit
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar Gupta,Reema Gupta
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Sudhir Dixit, learned counsel for the applicant.

List in the next cause list.

Order Date :- 4.8.2016

G.S

 

 

 
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