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Dr. Akram Aziz vs State Of U.P. And Another
2016 Latest Caselaw 4898 ALL

Citation : 2016 Latest Caselaw 4898 ALL
Judgement Date : 4 August, 2016

Allahabad High Court
Dr. Akram Aziz vs State Of U.P. And Another on 4 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 149 of 2015
 

 
Applicant :- Dr. Akram Aziz
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Lal
 
Counsel for Opposite Party :- Govt.Advocate,Yogendra Pratap Singh
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the parties. 

List in the next cause list.

Order Date :- 4.8.2016

G.S

 

 

 
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