Smt. Amira Shekh vs State Of U.P. And Anr.
2016 Latest Caselaw 4897 ALL

Citation : 2016 Latest Caselaw 4897 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Smt. Amira Shekh vs State Of U.P. And Anr. on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 59 of 2016
 

 
Applicant :- Smt. Amira Shekh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Kuldeep Johri
 
Counsel for Opposite Party :- G.A.,P.C.Dwivedi,Rajesh Kumar Srivastava
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Kuldeep Johri, learned counsel for the applicant.

List in the next cause list.

Order Date :- 4.8.2016

G.S

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