Chandrika Sahni Alias Chandu ... vs State Of U.P. And Another
2016 Latest Caselaw 4896 ALL

Citation : 2016 Latest Caselaw 4896 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Chandrika Sahni Alias Chandu ... vs State Of U.P. And Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 601 of 2015
 

 
Applicant :- Chandrika Sahni Alias Chandu Sahni
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Harish Chandra,Harish Chandra Dwivedi
 
Counsel for Opposite Party :- G.A.,Rohit Nandan Pandey,Sanjeev Kumar Pandey
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 4.8.2016

G.S

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