Pankaj Sharma vs State Of U.P. & Another
2016 Latest Caselaw 4895 ALL

Citation : 2016 Latest Caselaw 4895 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Pankaj Sharma vs State Of U.P. & Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 33 of 2016
 

 
Applicant :- Pankaj Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Faneesh Mishra
 
Counsel for Opposite Party :- G.A.,Bipin Kumar,Mohd. Naushad Siddiqui
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for opposite party No.2 prays for and is granted two weeks' time to file counter affidavit.

List on 26.8.2016.

Order Date :- 4.8.2016

G.S

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