Smt. Santosh Gupta vs State Of U.P. And Anr.
2016 Latest Caselaw 4891 ALL

Citation : 2016 Latest Caselaw 4891 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Smt. Santosh Gupta vs State Of U.P. And Anr. on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 81 of 2016
 

 
Applicant :- Smt. Santosh Gupta
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Bal Krishna Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Perused the office report dated 26.4.2016, service of notice on opposite party No.2 is held sufficient. No one is present from the side of opposite party No.2.

List on 17.8.2016.

Order Date :- 4.8.2016

G.S

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