Smt. Naseem Fatma vs State Of U.P. And 8 Others
2016 Latest Caselaw 4889 ALL

Citation : 2016 Latest Caselaw 4889 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Smt. Naseem Fatma vs State Of U.P. And 8 Others on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 491 of 2015
 

 
Applicant :- Smt. Naseem Fatma
 
Opposite Party :- State Of U.P. And 8 Others
 
Counsel for Applicant :- Madan Ji Pandey,Arvind Kumar Vishwakarma,Vijay Kumar Rai
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

In the meantime, learned counsel for the applicant may do the needful.

Order Date :- 4.8.2016

G.S

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