Citation : 2016 Latest Caselaw 4888 ALL
Judgement Date : 4 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 277 of 2015 Applicant :- Dinesh Kumar Pandey And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- R.R. Mishra Counsel for Opposite Party :- Govt.Advocate,R.C. Tiwari Hon'ble Pratyush Kumar,J.
List has been revised. No one is present from the side of the parties.
List in the next cause list.
Order Date :- 4.8.2016
G.S
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