Km. Munni Devi & Others vs State Of U.P. & Others
2016 Latest Caselaw 4887 ALL

Citation : 2016 Latest Caselaw 4887 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Km. Munni Devi & Others vs State Of U.P. & Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23947 of 1999
 

 
Petitioner :- Km. Munni Devi & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.K. Dwivedi,Parbhakar Vardhan
 
Counsel for Respondent :- C.S.C.,Madan Prakash,Madhur Prakash,S.Kumar,S.N. Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks further time is granted to file supplementary affidavit.

List immediately thereafter.

Order Date :- 4.8.2016

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