Chandra Pal Singh vs State Of U.P. And Others
2016 Latest Caselaw 4886 ALL

Citation : 2016 Latest Caselaw 4886 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Chandra Pal Singh vs State Of U.P. And Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14023 of 1999
 

 
Petitioner :- Chandra Pal Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.C. Sinha,A. Sinha,A.B. Singh,A.B. Sinha,H.C. Sinha,K.B.Sinha,K.C. Singh,K.C.Sinha,M.K. Sharma,Q.B. Sinha
 
Counsel for Respondent :- S.C.,Ashok Khare,B.D.Mandhyan,S.C. Mandhyan,S.K.Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned Standing Counsel, three weeks further time is granted to comply the earlier order dated 26.05.2016.

List immediately after three weeks.

Order Date :- 4.8.2016

Download the LatestLaws.com Mobile App