Kailash Nath Saxena & Others vs State Of U.P. & Others
2016 Latest Caselaw 4883 ALL

Citation : 2016 Latest Caselaw 4883 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Kailash Nath Saxena & Others vs State Of U.P. & Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7252 of 1996
 

 
Petitioner :- Kailash Nath Saxena & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Saran Kumar,S.K. Gaur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Standing Counsel, list this case on 24.08.2016.

Order Date :- 4.8.2016

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