Lalman Gupta And Another vs State Of U.P. And Others
2016 Latest Caselaw 4882 ALL

Citation : 2016 Latest Caselaw 4882 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Lalman Gupta And Another vs State Of U.P. And Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6356 of 2000
 

 
Petitioner :- Lalman Gupta And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.S. Pandey,R.B.Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 4.8.2016

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