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Jhabba vs D.M./ Shahjahanpur And Others
2016 Latest Caselaw 4880 ALL

Citation : 2016 Latest Caselaw 4880 ALL
Judgement Date : 4 August, 2016

Allahabad High Court
Jhabba vs D.M./ Shahjahanpur And Others on 4 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6421 of 2000
 

 
Petitioner :- Jhabba
 
Respondent :- D.M./ Shahjahanpur And Others
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, ten days time is granted to seek instruction in the matter.

List immediately thereafter.

Order Date :- 4.8.2016

AU

 

 

 
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