Citation : 2016 Latest Caselaw 4877 ALL
Judgement Date : 4 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 3756 of 2000 Petitioner :- Manoj Kumar Kushwaha Respondent :- Dy.Director Of Education And Others Counsel for Petitioner :- Shesh Kumar,Pushpendra Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel is directed to supply the correct copy of the counter affidavit.
As prayed by the learned counsel for the petitioner, three weeks time is granted to file rejoinder affidavit.
Order Date :- 4.8.2016
AU
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