Lakhan Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 4875 ALL

Citation : 2016 Latest Caselaw 4875 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Lakhan Singh vs State Of U.P. And 2 Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14963 of 2016
 

 
Petitioner :- Lakhan Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Arun Kumar Bhatt
 
Counsel for Respondent :- C.S.C.,Anuj Srivastav,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

A statement has been made that the counter affidavit is under preparation.

List after ten days.

Order Date :- 4.8.2016

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