Citation : 2016 Latest Caselaw 4873 ALL
Judgement Date : 4 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 52226 of 1999 Petitioner :- Santosh Kumar Mishra Respondent :- D.I.O.S. & Others Counsel for Petitioner :- Ravi Pratap Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the petitioner, the matter is adjourned.
Order Date :- 4.8.2016
AU
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