Chandrapal And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 4869 ALL

Citation : 2016 Latest Caselaw 4869 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Chandrapal And 3 Others vs State Of U.P. And Another on 4 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 482 No. - 22189 of 2016
 

 
Applicant :- Chandrapal And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Lal Prabhakar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicants, the case is passed over for the day.

Put up on 11th August, as fresh, before the appropriate Bench.

Order Date :- 04.08.2016.

Vinod.

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