Ranbeer Singh vs State Of U.P. & 3 Others
2016 Latest Caselaw 4868 ALL

Citation : 2016 Latest Caselaw 4868 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Ranbeer Singh vs State Of U.P. & 3 Others on 4 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 50 of 2015
 

 
Applicant :- Ranbeer Singh
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Ramesh Chandra Maurya
 
Counsel for Opposite Party :- G.A. 
 
Hon'ble Abhai Kumar, J.

Learned counsel for the appellant is present.

None is present on behalf of respondent, even in the revised list.

Let counter affidavit, if any, against the application leave to appeal be filed within four weeks from today.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List immediately thereafter.

Order Date :- 04.08.2016.

Vinod.

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