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Zafar Abbas And Another vs State Of U.P. And Another
2016 Latest Caselaw 4867 ALL

Citation : 2016 Latest Caselaw 4867 ALL
Judgement Date : 4 August, 2016

Allahabad High Court
Zafar Abbas And Another vs State Of U.P. And Another on 4 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 482 No. - 22186 of 2016
 

 
Applicant :- Zafar Abbas And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Narendra Mohan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

Put up on 08.08.2016, as fresh, before the appropriate Bench.

Order Date :- 04.08.2016.

Vinod.

 

 

 
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