Citation : 2016 Latest Caselaw 4866 ALL
Judgement Date : 4 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 9145 of 1997 Petitioner :- Tushna Pal Singh Respondent :- Distt. Asstt. Registrar Hon'ble Pradeep Kumar Singh Baghel,J.
Office is directed to list this case again showing the name of the counsel for the parties.
Order Date :- 4.8.2016
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