Rahul vs State Of U.P.
2016 Latest Caselaw 4854 ALL

Citation : 2016 Latest Caselaw 4854 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Rahul vs State Of U.P. on 3 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25439 of 2016
 

 
Applicant :- Rahul
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamala Kant Pandey,Keshav Dhar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

Let the case be listed in the week commencing 12.9.2016 before the appropriate Bench.

Order Date :- 3.8.2016

Download the LatestLaws.com Mobile App