Kallan @ Sumit vs State Of U.P.
2016 Latest Caselaw 4851 ALL

Citation : 2016 Latest Caselaw 4851 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Kallan @ Sumit vs State Of U.P. on 3 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25445 of 2016
 

 
Applicant :- Kallan @ Sumit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rama Shankar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, put up on 11.8.2016 as unlisted before appropriate Bench.

Order Date :- 3.8.2016

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