Madan Lal vs State Of U.P. And Another
2016 Latest Caselaw 4848 ALL

Citation : 2016 Latest Caselaw 4848 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Madan Lal vs State Of U.P. And Another on 3 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21715 of 2016
 

 
Applicant :- Madan Lal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ankit Agarval
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, put up on 10.8.2016 as unlisted before appropriate Bench.

Order Date :- 3.8.2016

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