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Naresh Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 4844 ALL

Citation : 2016 Latest Caselaw 4844 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Naresh Kumar vs State Of U.P. And 3 Others on 3 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5402 of 2014
 

 
Petitioner :- Naresh Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- C.S.C.,Virendra Chaubey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The Basic Shiksha Adhikari on 23.07.2012 has withdrawn the dismissal order against the petitioner in compliance of the orders of this Court dated 15.09.2011 and 17.10.2011. The said orders are not on record.

Learned counsel for the petitioner is directed to file a supplementary affidavit bringing on record both the orders within a week.

List in the next cause list.

Order Date :- 3.8.2016

AU

 

 

 
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