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Atul Khare vs Union Of India And 2 Others
2016 Latest Caselaw 4843 ALL

Citation : 2016 Latest Caselaw 4843 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Atul Khare vs Union Of India And 2 Others on 3 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31305 of 2016
 

 
Petitioner :- Atul Khare
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Om Prakash Tripathi
 
Counsel for Respondent :- Manoj Kumar Sharma,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Sri Prashant Mathur has filed his memo of appearance.

List this case in the next cause list showing the name of Sri Prashant Mathur as counsel for the respondent.

Order Date :- 3.8.2016

AU

 

 

 
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