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C/M Upkshetra No.-7 Upbhokta ... vs State Of U.P. And Another
2016 Latest Caselaw 4842 ALL

Citation : 2016 Latest Caselaw 4842 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
C/M Upkshetra No.-7 Upbhokta ... vs State Of U.P. And Another on 3 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25260 of 2016
 

 
Petitioner :- C/M Upkshetra No.-7 Upbhokta Sahkari Samiti Ltd.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ram Krishna
 
Counsel for Respondent :- C.S.C.,M N Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted four weeks further time to file counter affidavit.

List immediately thereafter.

Order Date :- 3.8.2016

AU

 

 

 
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