Moti Lal Ahirwar vs State Of U.P. And Others
2016 Latest Caselaw 4841 ALL

Citation : 2016 Latest Caselaw 4841 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Moti Lal Ahirwar vs State Of U.P. And Others on 3 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 74526 of 2011
 

 
Petitioner :- Moti Lal Ahirwar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rahul Jain
 
Counsel for Respondent :- C.S.C.,Manoj Gautam,N.K. Jain,N.K. Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

The interim order is extended till the next date of listing.

Order Date :- 3.8.2016

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