Citation : 2016 Latest Caselaw 4840 ALL
Judgement Date : 3 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 39720 of 1996 Petitioner :- Durga Das Verma Respondent :- The U.P.Pashudhan Udyog Nigam Ltd. & Others Counsel for Petitioner :- M.K. Gupta,Pankaj Agarwal Counsel for Respondent :- S.C.,Ramesh Upadhyay Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the petitioner, the matter is adjourned for the date.
Order Date :- 3.8.2016
AU
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