Bal Krishna Pandey vs Managing Director And Others
2016 Latest Caselaw 4837 ALL

Citation : 2016 Latest Caselaw 4837 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Bal Krishna Pandey vs Managing Director And Others on 3 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 43 of 1996
 

 
Petitioner :- Bal Krishna Pandey
 
Respondent :- Managing Director And Others
 
Counsel for Petitioner :- R.P. Tiwari
 
Counsel for Respondent :- SC
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again showing the name of Sri Ved Byas Mishra as counsel for the respondent.

Order Date :- 3.8.2016

Download the LatestLaws.com Mobile App