Mahesh Kumar Singh vs State Of U.P. And Another
2016 Latest Caselaw 4836 ALL

Citation : 2016 Latest Caselaw 4836 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Mahesh Kumar Singh vs State Of U.P. And Another on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 398 of 2014
 

 
Applicant :- Mahesh Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amit Saxena
 
Counsel for Opposite Party :- Govt.Advocate,Vijay Prakash
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Vijay Prakash, learned counsel for opposite party No.2.

List in the next cause list.

Order Date :- 3.8.2016

G.S

Download the LatestLaws.com Mobile App