Sandeep Kumar vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 4833 ALL

Citation : 2016 Latest Caselaw 4833 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Sandeep Kumar vs State Of U.P. And 3 Ors. on 3 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33163 of 2016
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

A counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

List after ten days.

Order Date :- 3.8.2016

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