Har Swaroop Sisodia vs State Of U.P. And Another
2016 Latest Caselaw 4832 ALL

Citation : 2016 Latest Caselaw 4832 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Har Swaroop Sisodia vs State Of U.P. And Another on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 125 of 2015
 

 
Applicant :- Har Swaroop Sisodia
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amit Misra,Rajul Bhargava
 
Counsel for Opposite Party :- Govt.Advocate,H N Singh,S K Rao
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri S.K. Rao, learned counsel for opposite party.

List in the next cause list.

Order Date :- 3.8.2016

G.S

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