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Vedpal vs State Of U.P. And 5 Others
2016 Latest Caselaw 4829 ALL

Citation : 2016 Latest Caselaw 4829 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Vedpal vs State Of U.P. And 5 Others on 3 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 26 of 2016
 

 
Applicant :- Vedpal
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Ajay Kumar,Ajay Vikram Yadav
 
Counsel for Opposite Party :- G.A.,Chandra Bhan Dubey,Surya Bhan Dubey
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of opposite party No.2 is taken on record. 

Rejoinder affidavit may be filed within two weeks.

List on 19.8.2016.

Till the next date of listing, interim order shall remain in operative.

Order Date :- 3.8.2016

G.S

 

 

 
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