Imran Khan vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 4827 ALL

Citation : 2016 Latest Caselaw 4827 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Imran Khan vs State Of U.P. And 3 Ors. on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 651 of 2015
 

 
Applicant :- Imran Khan
 
Opposite Party :- State Of U.P. And 3 Ors.
 
Counsel for Applicant :- Irshad Ahmad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of parties.

List in the next cause list.

Order Date :- 3.8.2016

G.S

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