Upendracharya @ Upendra Tiwari ... vs State Of U.P. And Another
2016 Latest Caselaw 4822 ALL

Citation : 2016 Latest Caselaw 4822 ALL
Judgement Date : 3 August, 2016

Allahabad High Court

Upendracharya @ Upendra Tiwari ... vs State Of U.P. And Another on 3 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 482 of 2015
 

 
Applicant :- Upendracharya @ Upendra Tiwari And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.P.S. Parmar,Abhishek Kumar Jaiswal
 
Counsel for Opposite Party :- Govt.Advocate,R P Tiwari,Yogesh Kr Singh
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicants prays for and is granted one week time to file rejoinder affidavit.

List on 10.8.2016.

Till the next date of listing, interim order shall remain in operative.

Order Date :- 3.8.2016

G.S

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