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Smt. Barmali Pun Magar vs State Of U.P.
2016 Latest Caselaw 4815 ALL

Citation : 2016 Latest Caselaw 4815 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Smt. Barmali Pun Magar vs State Of U.P. on 3 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- JAIL APPEAL No. - 995 of 2015
 

 
Appellant :- Smt. Barmali Pun Magar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 
Hon'ble Abhai Kumar, J. 

This is jail appeal.

None is present on behalf of Smt. Nishi Mehrotra, Advocate, who was appointed as Amicus Curiae on behalf of appellant to conduct the hearing / proceedings in the present jail appeal.

Name of Smt. Nishi Mehrotra, does not find place in the cause list.

Office is directed to publish the name of Smt. Nishi Mehrotra in the array of the counsel of the appellant. It is reported by the office that lower court record has already been received in Criminal Appeal No. 4767 of 2014, so connect this jail appeal to Criminal Appeal No. 4767 of 2014.

List thereafter.

Order Date :- 03.08.2016.

Vinod.

 

 

 

 
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