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Smt. Usha vs C.B.I.
2016 Latest Caselaw 4814 ALL

Citation : 2016 Latest Caselaw 4814 ALL
Judgement Date : 3 August, 2016

Allahabad High Court
Smt. Usha vs C.B.I. on 3 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18960 of 2015
 

 
Applicant :- Smt. Usha
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Mrs. Tabassum Hashmi
 
Counsel for Opposite Party :- N.I. Jafri
 

 
Hon'ble Pratyush Kumar,J.

As prayed, the matter is passed over for the day.

List in the next cause list.

Order Date :- 3.8.2016

G.S

 

 

 
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