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Rajendra Prasad Pandey And 26 ... vs State Of U.P. And 31 Others
2016 Latest Caselaw 4777 ALL

Citation : 2016 Latest Caselaw 4777 ALL
Judgement Date : 2 August, 2016

Allahabad High Court
Rajendra Prasad Pandey And 26 ... vs State Of U.P. And 31 Others on 2 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31649 of 2016
 

 
Petitioner :- Rajendra Prasad Pandey And 26 Others
 
Respondent :- State Of U.P. And 31 Others
 
Counsel for Petitioner :- Krishna Mohan Misra,H.R. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned Additional Advocate General that this petition be heard along with the petitions wherein 14th Amendment has been challenged.

Put up this case on 05.08.2016 in the additional cause list along with record of Writ Petition No.65273 of 2015 and other connected writ petitions.

Order Date :- 2.8.2016

AU

 

 

 
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