Virendra Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 4775 ALL

Citation : 2016 Latest Caselaw 4775 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Virendra Singh vs State Of U.P. And 5 Others on 2 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 209 of 2015
 
Applicant :- Virendra Singh
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- S.S. Shukla,Amit Kumar Dixit
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant is directed to file supplementary affidavit annexing therewith certified copy of the charge sheet and transfer order dated 22.1.1998.

List in the next cause list.

Order Date :- 2.8.2016

G.S

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