Khalil And 7 Others vs State Of U.P. And Another
2016 Latest Caselaw 4774 ALL

Citation : 2016 Latest Caselaw 4774 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Khalil And 7 Others vs State Of U.P. And Another on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21666 of 2016
 

 
Applicant :- Khalil And 7 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- V.B. Rao
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

On 28.7.2016 on the request of learned counsel for the applicants, this case was directed to be listed before appropriate Bench.

The case has been taken up in the revised call. No one has appeared on behalf of the applicant to address the Court.

Let the matter be placed before appropriate Bench as unlisted on 9.8.2016.

Order Date :- 2.8.2016

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