Shiv Shankar & Another vs State Of U.P.
2016 Latest Caselaw 4764 ALL

Citation : 2016 Latest Caselaw 4764 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Shiv Shankar & Another vs State Of U.P. on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3708 of 2016
 

 
Appellant :- Shiv Shankar & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kameshwar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Admit.

Summon the lower court record.

List this case in the week commencing 5.9.2016 for consideration of prayer for bail before appropriate Bench.

Order Date :- 2.8.2016

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