Om Prakash Vishwakarma And 3 ... vs State Of U.P. And Another
2016 Latest Caselaw 4745 ALL

Citation : 2016 Latest Caselaw 4745 ALL
Judgement Date : 2 August, 2016

Allahabad High Court

Om Prakash Vishwakarma And 3 ... vs State Of U.P. And Another on 2 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21777 of 2016
 

 
Applicant :- Om Prakash Vishwakarma And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brijesh Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant put up tomorrow i.e. on 3.8.2016 as unlisted before the appropriate Bench.

Order Date :- 2.8.2016

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Om Prakash Vishwakarma And 3 ... vs State Of U.P. And Another
2016 Latest Caselaw 4745 ALL

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Om Prakash Vishwakarma And 3 ... vs State Of U.P. And Another2016 Latest Caselaw 4745 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Om Prakash Vishwakarma And 3 ... vs State Of U.P. And Another
2016 Latest Caselaw 4745 ALL