Gyasi Ram And Another vs State Of U.P. Through Principal ...
2016 Latest Caselaw 4727 ALL

Citation : 2016 Latest Caselaw 4727 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Gyasi Ram And Another vs State Of U.P. Through Principal ... on 1 August, 2016

Bench: Tarun Agarwala, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 21157 of 2016
 

 
Petitioner :- Gyasi Ram And Another
 
Respondent :- State Of U.P. Through Principal Secretary And 3 Others
 
Counsel for Petitioner :- Shiv Kant Mishra,Kamlesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.7521 of 2016.

Order Date :- 1.8.2016

Bhaskar

(Vipin Sinha, J.) (Tarun Agarwala, J.)

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