Smt. Shila Rani Pandey vs The Director Of Education & Others
2016 Latest Caselaw 4706 ALL

Citation : 2016 Latest Caselaw 4706 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Smt. Shila Rani Pandey vs The Director Of Education & Others on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33221 of 1996
 

 
Petitioner :- Smt. Shila Rani Pandey
 
Respondent :- The Director Of Education & Others
 
Counsel for Petitioner :- R.N. Singh,I.R.Singh,J.P.Mishra,Pankaj Lal,R.N. Yadav,R.N.Singh,V.K. Chandel
 
Counsel for Respondent :- SC,I.D. Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned for the day.

List in the next cause list.

Order Date :- 1.8.2016

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