Anil Kumar Agarwal vs State Of U.P. And 4 Others
2016 Latest Caselaw 4703 ALL

Citation : 2016 Latest Caselaw 4703 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Anil Kumar Agarwal vs State Of U.P. And 4 Others on 1 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 88 of 2016
 

 
Petitioner :- Anil Kumar Agarwal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kamla Prasad Tiwari
 
Counsel for Respondent :- C.S.C.,Ramanand Gupta
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned for the day.

List in the next cause list.

The interim order is extended till the next date of listing.

Order Date :- 1.8.2016

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