Gopal Swaroop Goyel vs State Of U.P. & Others
2016 Latest Caselaw 4700 ALL

Citation : 2016 Latest Caselaw 4700 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Gopal Swaroop Goyel vs State Of U.P. & Others on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 770 of 1999
 

 
Applicant :- Gopal Swaroop Goyel
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- P.K. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to submit a fresh report with regard to service of notice upon the opposite party no.2.

Let the case be listed peremptorily in the next cause list.

Order Date :- 1.8.2016

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