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Samtullah Ahamad vs State Of U.P. And 5 Others
2016 Latest Caselaw 4696 ALL

Citation : 2016 Latest Caselaw 4696 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
Samtullah Ahamad vs State Of U.P. And 5 Others on 1 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22622 of 2016
 

 
Petitioner :- Samtullah Ahamad
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Dinesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, three weeks further time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 1.8.2016

AU

 

 

 
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