Shiv Shankar Tiwari & Others vs State Of U.P. & Another
2016 Latest Caselaw 4695 ALL

Citation : 2016 Latest Caselaw 4695 ALL
Judgement Date : 1 August, 2016

Allahabad High Court

Shiv Shankar Tiwari & Others vs State Of U.P. & Another on 1 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2110 of 1999
 

 
Applicant :- Shiv Shankar Tiwari & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kamal Krishna
 
Counsel for Opposite Party :- Govt. Advocate,D.V.Jaiswal
 

 
Hon'ble Naheed Ara Moonis,J.

At the joint request of learned counsel for the parties, let the case be listed in the next cause list.

Order Date :- 1.8.2016

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Shiv Shankar Tiwari & Others vs State Of U.P. & Another
2016 Latest Caselaw 4695 ALL

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Shiv Shankar Tiwari & Others vs State Of U.P. & Another2016 Latest Caselaw 4695 ALL

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Shiv Shankar Tiwari & Others vs State Of U.P. & Another
2016 Latest Caselaw 4695 ALL