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C/M District Cooperative Bank ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 4693 ALL

Citation : 2016 Latest Caselaw 4693 ALL
Judgement Date : 1 August, 2016

Allahabad High Court
C/M District Cooperative Bank ... vs State Of U.P. And 2 Others on 1 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4490 of 2016
 

 
Petitioner :- C/M District Cooperative Bank Ltd.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sujit Kumar Rai
 
Counsel for Respondent :- C.S.C.,Jamil Ahamad Azmi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent has sent illness slip.

Learned counsel for the petitioner states that he has not received any counter affidavit and the interim order is expiring today.

List again.

The interim order is extended till the next date of listing.

Order Date :- 1.8.2016

AU

 

 

 
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